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Bikramjit Singh Vs Darshan Singh and another

High Court Of Punjab And Haryana At Chandigarh Apr 3, 2018 Criminal Revision No.4104 of 2017 (O&M)

Disposed Of

Pardeep Vs State of Haryana

High Court Of Punjab And Haryana At Chandigarh Apr 3, 2018 CRR-381-2018 (O&M)

Dismissed

Harinder Pal Singh Vs State Of Punjab And Others

High Court Of Punjab And Haryana At Chandigarh Mar 7, 2019 Civil Writ Petition No. 8386 Of 2015

Dismissed

Manjinder Kaur and others Vs Karamveer Kaur and another

High Court Of Punjab And Haryana At Chandigarh Apr 3, 2018 RSA No.357 of 2018 (O&M)

Dismissed

Randeep Kaur and another Vs State of Punjab and others

High Court Of Punjab And Haryana At Chandigarh Apr 3, 2018 CRM-M-13738-2018

Disposed Of

Mohinder Singh @ Babla Vs State of Punjab

High Court Of Punjab And Haryana At Chandigarh Apr 3, 2018 CRM-M No.237 of 2018

Allowed

M/s Utkarsh Buildcon Pvt. Ltd. and others Vs Chander Prakash Banga and others

High Court Of Punjab And Haryana At Chandigarh Aug 1, 2018 Civil Revision No. 4553 of 2018

As recorded in the order dated 30.07.2018, learned Senior Counsel appearing for the petitioners had relied upon a judgment of the Supreme Court in K.K.Velusamy vs.N.Palanisamy 2011 (2) RCR (Civil) 875, to submit that re…

Baby and another Vs State of Haryana and others

High Court Of Punjab And Haryana At Chandigarh Apr 3, 2018 CRM-M-13733-2018

Disposed Of

Palwinder Singh Vs Rajwinder Kaur And Others

High Court Of Punjab And Haryana At Chandigarh May 28, 2019 Civil Revision No. 6939 Of 2015

Dismissed

Kala Singh Vs State Of Punjab And Others

High Court Of Punjab And Haryana At Chandigarh Sep 28, 2020 Criminal Miscellaneous Petition (M) No. 22980 Of 2020 (O&M)

Disposed Of

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