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Shah Jade Vs Chairman, Rajya Krishi Utpadan Mandi Parishad, U.P., Lucknow and others

Allahabad High Court May 23, 2003 Civil Miscellaneous Review Petition No. 104056 of 2002 In Civil Miscellaneous Writ Petition No. 30319 of 2001

Dismissed

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Mrs. Venmathi Selvam Vs State of Tamil Nadu and Another

Supreme Court of India Jun 10, 1998 Criminal Appeal No. 629 of 1998 (Arising out of SLP (Criminal) No. 1169 of 1998

Dismissed

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Swami Prasad Maurya Vs Speaker, Legislative Assembly, Uttar Pradesh and others

Allahabad High Court (Lucknow Bench) Feb 17, 2006 Writ Petition No. 5085 (M.B.) of 2003

Disposed Of

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Committee of Management, Adarsh Janta Uchchattar Madhyamik Vidyalaya, Shikohabad, District Firozabad and another Vs State of U.P. and others

Allahabad High Court Jul 12, 2006 Civil Miscellaneous Writ Petition No. 35717 of 2006

Dismissed

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Dr. Swapna Joseph Vs State of Kerala

High Court Of Kerala Mar 4, 2011 WP (C) No. 5192 of 2005 (R)

Antony Dominic, J.@mdashPetitioner joined for the Post Graduate Course of Diploma in Gynecology at the Medical College, Kottayam during the period from 4.5.2001 to 3.5.2003. While so, she availed of maternity leave for …

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Varinder Kumar And Others Vs State Of J&K And Others

Jammu And Kashmir High Court Aug 17, 2020 Latter Patent Appeals No. 146 Of 2019

Dismissed

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Mool Raj And Others Vs Divisional Manager, Bajaj Allianz General Insurance Co. Ltd And Others

Jammu And Kashmir High Court Aug 14, 2020 Miscellaneous Appeal No. 147 Of 2018

Disposed Off

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M.K. Thaha Vs Union of India (UOI)

High Court Of Kerala Mar 12, 2009 Writ Petition (C) No. 7376 of 2009 (N)

K.M. Joseph, J.@mdashPetitioner challenges Exts. P2, P4 and P6 notices. Briefly put, the case of the petitioner is as follows: 2. Petitioner is a facilitator for Hajj pilgrims in respect of the quota allotted by Govern…

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