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Rajendra Mishra Vs The State of Bihar and Others

Patna High Court CWJC No. 9404 of 2005

Barin Ghosh, J.@mdashWhile the petitioner was in service a disciplinary proceeding was initiated against him. Before the said departmental proceeding was concluded he retired. The petitioner has filed the present writ p…

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Amirak Yadav @ Ambrka Yadav and Others Vs The State of Bihar

Patna High Court Criminal Appeal No. 359 of 2001 (D.B.)

Chandramauli Kr. Pd., J.@mdashAltogether thirteen accused persons including Sidheshwar Yadav, Suresh Yadav and Sanjay Yadav were put on trial for intentionally causing the death of Bhola Yadav in furtherance of their co…

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