Madras High Court (Madurai Bench) Nov 26, 2010 Writ Petition (MD) No. 10076 of 2009 and M.P. (MD) No''s. 1 and 2 of 2009

Madras High Court Jul 30, 2009 Criminal R.C. No. 268 of 2007 and M.P. No''s. 1 and 3 of 2007

Madras High Court Sep 28, 2011 Writ Petition No. 27050 of 2009

Madras High Court (Madurai Bench) Dec 23, 2010 Writ Petition (MD) No. 14944 of 2010 and M.P. (MD) No. 1 of 2010

Madras High Court Dec 11, 2009 Criminal Original Petition No. 18392 of 2009

Madras High Court (Madurai Bench) Oct 25, 2010 Writ Petition (MD) No. 14011 of 2009

Madras High Court (Madurai Bench) Sep 30, 2009 Criminal O.P. (MD) No. 3403 of 2009 and M.P. (MD) No''s. 1 and 2 of 2009

Madras High Court Jun 9, 2011 Writ Petition No. 9639 of 2010

Madras High Court (Madurai Bench) Dec 23, 2010 Writ Petition (MD) No. 13308 of 2010 and Contempt Petition (MD) No. 701 of 2010 and M.P. No. 1 of 2010 and Sub Application (MD) No. 1 of 2010

Madras High Court Aug 6, 2009 W.A. No. 704 of 2008 and M.P. No. 1 of 2009 and 1 of 2008