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M. Sethupathi Vs The District Collector, The Tahsildar, The Joint Commissioner, H.R. and C.E. Department and The Executive Officer

Madras High Court (Madurai Bench) Nov 26, 2010 Writ Petition (MD) No. 12052 of 2009 and M.P. (MD) No. 1 of 2009

P. Jyothimani, J.@mdashHeard the learned Counsel for the Petitioner as well as the learned Counsel for the Respondents. 2. The Petitioner has been declared as Hereditary trustee as per the provisions of the Tamil Nadu …

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N. Sathya Vs V. Sekar

Madras High Court Oct 28, 2009 Criminal OP. No. 24604 of 2005

Dismissed

Citation Acts

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S. Susila and Others Vs K. Sundaram and The New India Assurance Co. Ltd.

Madras High Court Sep 7, 2010 Civil Miscellaneous Appeal No. 2626 of 2005

Allowed

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Sri Sanguvinayagar Temple, Manamadurai Vs The State of Tamil Nadu and Others

Madras High Court (Madurai Bench) Nov 26, 2010 Writ Petition (MD) No. 11744 of 2009 and M.P. (MD) No. 1 of 2009

Dismissed

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Chellappan @ Chellamuthu Vs The Revenue Divisional officer

Madras High Court (Madurai Bench) Dec 20, 2010 Writ Petition (MD) No. 11039 of 2005 and M.P. (MD) No. 11757 of 2005

M. Venugopal, J.@mdashThe Petitioner has filed the present writ of certiorari to call for the records relating to the issuance of enquiry notice in rp.g.33/03/M1 dated 10/8/2005 issued by the Respondent and to quash the…

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P. Susila Vs Usharani and The State

Madras High Court Aug 10, 2011 Criminal R.C. No. 32 of 2007

Allowed

Acts

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A. Arul Rajasekar Vs The Tamil Nadu Electricity Board

Madras High Court (Madurai Bench) Nov 26, 2010 Writ Petition (MD) No. 10727 of 2009 and M.P. (MD) No''s. 1 and 2 of 2009

P. Jyothimani, J.@mdashHeard the learned Counsel for the Petitioner and the learned Counsel for the Respondents. 2. The writ petition challenges the order of the second Respondent dated 22.09.2009 by which the second R…

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