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P. Gopi and P. Rajendran represented by his Power of Attorney P. Gopi Vs The State of Tamil Nadu and Others

Madras High Court (Madurai Bench) Dec 16, 2010 Writ Petition (MD) No. 10531 of 2005

M. Venugopal, J.@mdashThe Petitioners have filed this writ petition seeking a Writ of Mandamus to direct the Respondents 3 to 5 to pass an appropriate orders by means of permitting the Petitioners for cutting, removing …

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The Assistant Commissioner and The Deputy Commissioner, H.R. and C.E. Admn. Department Vs K.V. Ramanjuam President of Kulithmalai Naidu Mahajanan Sangam and The Executive Officer

Madras High Court Dec 16, 2009 A.S. No. 581 of 1996

Allowed

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The Tamil Nadu Handloom Weavers Co-operative Society Limited Vs Vijayaraghavan and Company Engineering Contractors and Hon'ble Mr. Justice M.A. Sathar Sayeed Sole Arbitrator

Madras High Court Sep 12, 2011 O.S.A. No. 210 of 2008

Allowed

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Pushpammal Vs Jayavelu Gounder (Died), Krishna Gounder (Died) and Others

Madras High Court Jun 30, 2010 C.R.P. (NPD) . No. 966 of 2009

Dismissed

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Life Insurance Corporation of India Vs The Insurance Ombudsman and C. Hemalatha

Madras High Court Nov 11, 2009 W.A. No. 1622 of 2009 and M.P. No. 1 of 2009

Dismissed

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Mani, Krishnan, Saliyan and Ramaiah Gounder Vs Chinnathambi Gounder (deceased) and Others

Madras High Court Aug 26, 2011 Second Appeal No. 199 of 1997

Dismissed

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Rabiya Basheer Ali Vs C. Devandra Prased

Madras High Court May 19, 2010 C.R.P (NPD) No''s. 800, 844 and 845 of 2010 and M.P. No''s. 1,1 and 1 of 2010

Allowed

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A. Valliammal Vs Chitra Travels and The Branch Manager, United India Insurance Co. Ltd.

Madras High Court Jul 2, 2009 C.M.A. (MD) Sr. No''s. 12746, 12756 and 12778 of 2009

V. Ramasubramanian, J.@mdashAll these appeals arise out of the awards passed by the Motor Accidents Claims Tribunals in various petitions. For easy appreciation, the details are furnished in a tabular form as follows: …

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