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Project and Equipment Corporation of India Ltd. Vs Aluminium Industries Ltd. and Another

High Court Of Kerala May 23, 2000 Writ Appeal No. 868 of 1997-C

Dismissed

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Committee of Management, Lokmanya Tilak Inter College and Others Vs State of Uttar Pradesh and Others

Allahabad High Court (Lucknow Bench) Feb 27, 2015 Civil Misc. Writ Petition (M/S) No. 526 of 2015

Disposed off

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Om Prakash Gupta Vs State of Uttar Pradesh and Others

Allahabad High Court Feb 27, 2015 Civil Misc. Writ Petition No. 60420 of 2014

Allowed

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Sreekanth Vs Kerala Public Service Commission

High Court Of Kerala Jul 6, 2010 Writ Petition (C) No. 31585 of 2009

Antony Dominic, J.@mdashIssue raised in these Writ Petitions is common and therefore, these cases were heard together and are disposed of by this common judgment. 2. For the sake of convenience, W.P.(C) No. 31585/2009 …

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K. Latheefa Beevi Vs The Principal, Health and Family Welfare

High Court Of Kerala Oct 15, 2009 Regular Second Appeal . No. 1042 of 2009

Dismissed

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The State of Kerala and Another Vs N. Gopalakrishna Karnavar and Others

High Court Of Kerala Oct 5, 2007 R.P. No. 801 of 2007

Dismissed

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Raghavan Pillai Vs Damodaran Nair

High Court Of Kerala Jan 30, 1979 C.R.P. No. 1207 of 1977 I

Dismissed

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K.V. Subhadra Kovilamma Vs State of Kerala and others

High Court Of Kerala Jul 14, 1970 O.P. No''s. 4499, 4500, 4533, 4644 of 1968 and O.P. 1971 of 1969

M.U. Isaac, J.@mdashThese five writ petitions raise a common question. They have, therefore, been heard together, and are being disposed of by this single judgment. The Corporation of Calicut issued notices to the petit…

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