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Smt. Sudarshan Chopra and Others Vs Vijay Kumar Chopra and Others

High Court Of Punjab And Haryana At Chandigarh Apr 24, 2002 Company Appeal No. 2 of 2001

Dismissed

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Ram Bhagat Vs The Gram Panchayat and Another

High Court Of Punjab And Haryana At Chandigarh Apr 29, 1965 Civil Writ No. 1983 of 1962

Allowed

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Ram Saran Vs Santosh

High Court Of Punjab And Haryana At Chandigarh Jul 24, 1991 F.A.O. No. 82-M of 1987

Dismissed

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Angad Bai Vs Commissioner of Income Tax

Madhya Pradesh High Court Nov 1, 1985 Miscellaneous Civil Case No. 175 of 1981

J.S. Verma, Actg. C.J. 1. This is a reference u/s 256(1) of the Income Tax Act, 1961, at the instance of the assessee to answer the following questions : "(i) "Whether, the Tribunal is correct in law in holding that t…

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Commissioner of Income Tax Vs Dr. Manoranjan Mohanty

Madhya Pradesh High Court Aug 12, 1987 Miscellaneous Civil Case No. 14 of 1983

N.D. Ojha, C.J.@mdashThe Income Tax Appellate Tribunal, Jabalpur Bench, Jabalpur, has referred the following questions to this court for its opinion u/s 256(1) of the Income Tax Act, 1961 (hereinafter referred to as " t…

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