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K D Kothiyal Vs Phool Kaul

NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION

1. THIS appeal has been filed by the appellant against order dated 21.12.2011 passed by the U.P. State Consumer Disputes Redressal Commission, Lucknow (in short, ''the State Commission'') in Consumer Complaint No. 38/20…

Balwant Kumar Dhir Vs State of Punjab

High Court Of Punjab And Haryana At Chandigarh Criminal Miscellaneous No. M 26614 of 2011

L.N. Mittal, J.@mdashAccused Balwant Kumar Dhir has filed this petition for regular bail in case FIR No. 7 dated 11.08.2011, under Sections 7and 13(2) of the Prevention of Corruption Act, 1988 (in short - the Act), regi…

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DEVAMMA Vs Branch Manager, Life Insurance Corporation

NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION

1. THIS revision petition has been filed under section 21(b) of the Consumer Protection Act, 1986 against the impugned order dated 09.08.2012, passed by the Karnataka State Consumer Disputes Redressal Commission (for sh…

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Ashok Kumar alias Ravinder Singh and another Vs State of Punjab

High Court Of Punjab And Haryana At Chandigarh Criminal M. No. 56370-M of 2006

Rajive Bhalla, J.@mdashThe petitioners seek grant of regular bail in case FIR No. 325, dated 7.8.2005, registered u/s 61(1)(a) of the PunjabExcise Act, at Police Station Sadar, Hoshiarpur.2. Counsel for the petitioners …

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