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Deputy Commissioner of Income Tax Vs Spences Hotel Pvt. Ltd.

Karnataka High Court Nov 21, 2006 Writ Appeal No. 5507 of 2003 in Writ Petition 9193 of 2000

Allowed

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Sri. P. Hanumanthappa Vs The Home Secretary, The State of Karnataka, Home Department and Others

Karnataka High Court Dec 5, 2006 Writ Petition No. 12606 of 2002

D.V. Shylendra Kumar, J.@mdashWrit petition is by a person, who was a prisoner in the Bangalore Central Prisons at Parappana Agrahara, Bangalore, serving life sentence and whose life sentence had been remitted in terms …

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Manjunatha Vs P. Shankar and The Oriental Insurance Company Limited

Karnataka High Court Nov 21, 2006 MFA No. 7919 of 2003

N. Kumar, J.@mdashThis is a claimant''s appeal seeking enhancement of compensation for the injury sustained in a motor accident. When the claimant was standing in Kunigal bus-stand, a bus bearing Regn.No. KA-06-8114 dri…

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