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P. Govindan Nair, J.@mdashThese appeals are by the third respondent in O.P. No. 1220 of 1969 and by the first and second respondents therein the State of Kerala and the Director of Dairy Development, Trivandrum against …
V.P. Gopalan Nambiyar, C.J.@mdashAt the instance of the revenue, the Appellate Tribunal, Cochin Bench, has referred the following question of law for our determination: Whether, on the facts and in the circumstances of…
Dismissed
A.S. Qureshi, J.@mdashIn this revision application, the petitioners are challenging the order dated 13th September 1982 passed by the learned Civil Judge (J.D.), Vijapur, rejecting the amendment application of the petit…
A.P. Ravani, J.@mdashWhy consider a Government Company intelligible from competing with others even when it is being considered eminently suitable for carrying in the business in question in difficult time and situation…
Complaint partly allowed