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Braham Singh and Another Vs State of Rajasthan and Others

Rajasthan High Court Mar 15, 2001 Civil Writ Petition No. 1011 of 2001

Lakshmanan, CJ. (1). The present petition has been filed by the two petitioners claiming that they are espousing the public cause, (2). According to the pelitioners, they are residents of Mahamandir Bagar and Mala Ka …

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Bhagwan Ram and Others Vs Deen Dayal and Others

Rajasthan High Court Feb 13, 2013 Civil Miscellaneous Appeal No. 218 of 1997

Dismissed

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Rajasthan Ice and Cold Storage Vs The State of Rajasthan and Others

Rajasthan High Court May 11, 1981 Civil Writ Petition No. 236/74

Allowed

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Shanker Vs State of Rajasthan

Rajasthan High Court Jul 20, 1983 Criminal Jail Revision No. 93/80

Allowed

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Tara Chand Vs Gyanendra Tiwari

Rajasthan High Court Nov 7, 1990 Criminal Revi. No. 342 of 1987

Allowed

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Virji Vs Union of India (UOI) and Another

Rajasthan High Court (Jaipur Bench) Mar 2, 1994 Civil First Appeal No. 149 of 1981

Dismissed

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Kishan Lal Vs State of Rajasthan and Another

Rajasthan High Court Nov 22, 2000 Civil Writ Petition No''s. 3063, 3156, 3294, 3412, 3414, 3416 and 3418 of 2000 and C.W.P. No. 285 of 1996

Allowed

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Inertia Industries Limited Vs State of Rajasthan and Others

Rajasthan High Court Jul 3, 2001 Civil Writ Petition No. 1694 of 1999

Balia, J.@mdashThe petitioner is a company registered under the Indian Companies Act, 1996 and is having its registered office at New Delhi and a brewery at Daruheda, District Rewadi in State of Harayana. In favour of t…

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