Executive Engineer, PHED Vs Prabhu Lal and Another Rajasthan High Court (Jaipur Bench) May 1, 2014 Civil Writ Petition No. 13396/2011 Partly Allowed PDF Read
Mool Singh Vs State of Rajasthan Rajasthan High Court (Jaipur Bench) Sep 18, 1989 Criminal Revision Petition No. 315 of 1984 Allowed Citation Acts PDF Read
Arjun Singh and Another Vs The State of Rajasthan Rajasthan High Court Apr 3, 1991 Criminal Appeal No. 468 of 1988 Allowed Citation Acts PDF Read
Maji Khan Vs State of Rajasthan Rajasthan High Court Apr 7, 1995 Criminal Appeal No. 440 of 1986 Allowed Citation Acts PDF Read
Dullar Enterprises Pvt. Ltd. Vs Bhagwan and Another etc. Rajasthan High Court (Jaipur Bench) Sep 13, 2000 Civil Revision Petition No''s. 490 to 493 of 1998 Dismissed Citation Acts PDF Read
Tej Singh Vs managing Director, RSRTC and Others Rajasthan High Court (Jaipur Bench) Mar 22, 2012 Civil Writ Petition No. 6640 of 2011 Allowed PDF Read
Suman Yadav Vs State of Rajasthan and Others Rajasthan High Court (Jaipur Bench) May 7, 2014 Civil Special Appeal (W) No. 20/2014 Dismissed PDF Read
Pal Singh Vs State of Rajasthan Rajasthan High Court Jan 5, 1990 Criminal Appeal No. 1 of 1979 Allowed Citation Acts PDF Read
Devi Chand and Others Vs State of Rajasthan Rajasthan High Court Nov 21, 1994 Criminal Revision Petition No''s. 296 and 366 of 1993 and Criminal Miscellaneous Petition No. 726 of 1993 Allowed Citation Acts PDF Read
Pyare Mohan Vs Smt. Narayani Rajasthan High Court (Jaipur Bench) Feb 19, 1981 Civil Special Appeal No. 462 of 1971 Dismissed Citation Acts PDF Read