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Yuvraj Sharma Vs State of Rajasthan And Ors

Rajasthan High Court (Jaipur Bench) Jan 15, 2019 Civil Writ Petition No. 18522 Of 2018

Dismissed

Acts

Savita Manohar Wankhede Vs Union of India And Ors

Rajasthan High Court (Jaipur Bench) Jan 15, 2019 Civil Writ Petition No. 24168 Of 2017

Dismissed

Acts

Darshan and Ors. Vs State of U.P.

Allahabad High Court Jan 10, 1988 Criminal Appeal No. 533 of 1978

Allowed

Acts

Arjun Bhardwaj Vs Registrar General High Court And Ors

Rajasthan High Court (Jaipur Bench) Jan 15, 2019 Civil Writ Petition No. 27560 Of 2018

Disposed Off

Acts

Jaibhagwan Vs State Of Rajasthan

Rajasthan High Court (Jaipur Bench) Jan 24, 2019 Criminal Appeal No. 319 Of 2018

Disposed Off

Acts

Nand Lal Sanwlani Vs Union Bank Of India And Ors

Rajasthan High Court (Jaipur Bench) Jan 25, 2019 Civil Writs No. 14506 Of 2016

Allowed

Acts

Parminder Vs Union Of India And Ors

Rajasthan High Court (Jaipur Bench) Jan 30, 2019 Civil Writs No. 5419 Of 2017

Dismissed

Acts

Mesuvile Vs State of Nagaland

GAUHATI HIGH COURT Mar 7, 2017 W. P. (Cri.) No. 18 of 2016

Dismissed

Citation Acts

Ramvilas and Others Vs State of Madhya Pradesh

Madhya Pradesh High Court (Gwalior Bench) Apr 4, 1985

R.C. Shrivastava, J.@mdashIn Sessions Trial No. 105 of 1980 First Additional Sessions Judge, Morena, convicted and sentenced the appellants u/s 148 of the Penal Code and sentenced them to undergo rigorous imprisonment f…

Citation Acts

Haramani Dibya Vs Hiren Kumar Dutta And Others

Orissa High Court Jul 3, 2024 CMP No. 1353 Of 2022

Disposed Of

Acts

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