Latest Judgements & Case Law

Latest Judgements

Search & filter over 1,165,643 results

Filters

Reset filters

Keyword

Court

Sort

Start date

End date

Updated just now

Ravinder Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh Aug 4, 2020 Criminal Miscellaneous Petition (M) No. 1114 Of 2020

Disposed Of

Acts

PDF Read

Engineer In Chief, HPPWD & Anr Vs Soma Dev

High Court Of Himachal Pradesh Jul 31, 2020 Civil Writ Petition No. 2289 Of 2020

Disposed Of

Acts

PDF Read

Ses Ram And Others Vs State Of H.P. & Others

High Court Of Himachal Pradesh Jul 31, 2020 Civil Writ Petition No. 851, 1413, 1428, 1539, 6382 Of 2020

Disposed Of

Acts

PDF Read

Subhash Chand (1st) Vs Dr. Sandeep Bhatnagar

High Court Of Himachal Pradesh Aug 7, 2020 COPCT No. 565 Of 2020

Disposed Of

Acts

PDF Read

Abbas Ali Sarkar Vs Salimuddin Sarkar

Calcutta High Court Aug 24, 1920

Mookerjee, Acting C.J. 1. This is an appeal by the plaintiff in a suit for recovery of possession on redemption. The subject-matter of the litigation is a non-transferable occupancy holding, which originally belonged t…

Citation Acts

PDF Read

Special Laq Officer and Another Vs Shankerbhai Dharamshibhai and Another

Gujarat High Court Jan 29, 2007 First Appeal No. 5222 to 5240 of 2006

Allowed

Acts

PDF Read

Spl. LAQ Officer and Another Vs Jatubha Murubha Chauhan and Others

Gujarat High Court May 8, 2007 First Appeal No''s. 575 to 598 of 2005 and Cross Objection No''s. 42 to 63 of 2005, 27 and 35 of 2007

Dismissed

Acts

PDF Read

Spl. LAQ Officer and Another Vs Navalsang Dhirubhai and Others

Gujarat High Court May 9, 2007 First Appeal No''s. 3072 to 3084 of 2004 and 572 of 2005 and Cross Objection No''s. 31 to 41, 65 and 66 of 2005 and 28 of 2007

Dismissed

Acts

PDF Read