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Khetra Mohan De Vs Satish Chandra Giri
Rankin, J.@mdashIn this case the plaintiff was the putni talukdar and the holding stood originally in the name of Prasanna Kumar Dhar. In the time of Prasanna proceedings were taken by the plaintiff u/s 105. These proce…
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R.M. Watson Vs F.E. Watson and Another
Chotzner, J.@mdashThe petitioner, Robert Watson, applies to the Court for the dissolution of his marriage with his wife, Frances Watson, on the ground of her adultery with the co-respondent Samuel Mac Farlane. The respo…
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In Re: Radhapada Biswas and 11 Ors.
Altamas Kabir, J.@mdashThese matters have been taken up together for hearing as they involve common questions of law and the reliefs prayed for therein will to a large extent be dependant on the answers to the said ques…
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