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Md. Sahidul Islam And 4 Ors Vs Prafulla Kalita And 2 Ors.
1. Heard Mr. S.K. Goswami, learned counsel for the petitioners. Also heard Ms. M. Barman, learned Govt. Advocate appearing for the respondentno.2. None appears on call for the respondent nos.1 and 3 in spite of the note…
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Reliance General Insurance Co. Ltd Vs Kamala Begum And 8 Ors
1. Heard Mr. A. J. Saikia, learned counsel for the appellant. Also heard Mr. K. Bhuyan, learned counsel for the claimants/respondents.",,2. The present appeal is preferred against the Judgment dated 27.01.2017, passed i…
Acts