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1. Heard counsel for the petitioner; and Sri B.P. Singh, learned Senior Counsel, assisted by Sri Manoj Kumar Sharma for the contesting respondent no. 1. 2. Sri B.P. Singh does not pray for time to file counter affidavi…
1. Heard the petitioner, who appears in person, learned Standing Counsel appearing for the State-respondents and Shri Raj Kumar Singh, learned counsel representing the Union of India. 2. This Court on 23.11.2017 passed…
Navin Sinha, J.@mdashHeard learned Counsel for the petitioner and learned Counsel appearing on behalf of opposite party No. 2 who has entered appearance suo motu. 2. The petitioner who is the husband questioned the ord…
Singh, C.J.@mdashDistrict Transport Office, Sriganganagar, who is also the Taxation Officer, issued a demand against respondents No. 9 and 10. Respondent No. 9 being aggrieved of the demand filed a writ petition being D…
A. Pasayat, J.@mdashBipin Behera alias Bapina Behera (hereinafter referred to as ''the deceased''), a minor boy who had not even reached teen age, having lost his life by electrocution on 19.6.1994, this writ applicatio…