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DSC Limited Vs Rail Vikas Nigam Limited and Others

Delhi High Court O.M.P. No. 742 of 2013

Rajiv Shakdher, J.@mdashShorn of verbiage, the present petition is directed against release of monies which stand deposited with this court. The monies came to be deposited, post encashment of bank guarantees initially …

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Ashok Kumar Singhal Vs State CBI

Delhi High Court Writ Petition (Criminal) No. 347 of 2010

Shiv Narayan Dhingra, J.@mdashThe above petition and many more petitions have been filed by litigants against the orders of Special Judge framing charge for the offences under Prevention of Corruption Act coupled with o…

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A. Pavitra Vs Union of India

Allahabad High Court Writ C. Nos. 60338 and 60738 of 2014

@DELETEUPPERDATA Ashwani Kumar Mishra, J.@mdashThe question requiring consideration of this Court, in the present writ petition, is as to whether "The Council for Indian School Certificate Examinations", (hereinaf…

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