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Pratap Singh Vs District Magistrate, Bageshwar & Others

Uttarakhand High Court Nov 28, 2018 Writ Petition (M/S) No. 3503 Of 2018

Disposed Off

State Of Uttarakhand And Another Vs Usha Devi And Another

Uttarakhand High Court Feb 28, 2019 Special Appeal No. 95 Of 2019, Delay Condonation Application No. 1530 Of 2019

Dismissed

Inderjeet Singh & Another Vs District Magistrate, Dehradun & Others

Uttarakhand High Court Nov 29, 2018 Writ Petition (M/S) No. 3404 Of 2018

Disposed Off

Smt. Kammo Devi Vs State Of Uttarakhand & Others

Uttarakhand High Court Nov 29, 2018 Writ Petition (S/S) No. 3864 Of 2018

Disposed Off

Smt. Pushpa Uprari Vs Uttarakhand Gramin Bank, Regional Office- III, Maldaar Tower, Simagair Bazar, Pithoragarh

Uttarakhand High Court Nov 30, 2018 Writ Petition (M/S) No. 3600 Of 2018

Disposed Off

Sakur Ahamad Vs Uttarakhand Transport Corporation And Another

Uttarakhand High Court Dec 1, 2018 Writ Petition (S/S) No. 1243 Of 2009

Allowed

Smt. Reeta Samaddar Vs State Of Uttarakhand & Others

Uttarakhand High Court Dec 1, 2018 Writ Petition (S/S) No. 2535 Of 2018

Allowed

Jaya Prakash Dabral Vs State Of Uttarakhand & Others

Uttarakhand High Court Feb 14, 2019 Writ Petition (PIL) No. 177 Of 2015

Ramesh Ranganathan, CJ1. Supplementary counter affidavit filed on behalf of the respondent no.6, as well as the supplementary affidavits filed on behalf of respondent nos.9and 10, are taken on record. Applications (IA 1…

Bhajan Singh Vs Heera lal Gautam & Another

Uttarakhand High Court Feb 28, 2019 Contempt Petition No. 1009 Of 2018, CLMA No. 2326 Of 2019

Dismissed

International Tractors Ltd. and Others Vs Punjab Tractors Limited and Others

DELHI HIGH COURT Feb 29, 2016 FAO (OS) 587/2015

Disposed Off

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