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Smt. Vidya Sharma Vs State of H.P.
Sanjay Karol, J.@mdashShri Virender Kumar (co-accused) son of petitioner (Smt. Vidya Sharma) was married to Smt. Rajnish Kumari (deceased) on 4.3.2000. From the wedlock, one son was born on 23.9.2005. On 28.1.2013, undi…
Oriental Insurance Co. Ltd. Vs Ritesh Kashyap <BR> Ritesh Kashyap Vs D.S. Sahi
Mansoor Ahmad Mir, C.J.@mdashBoth these appeals are outcome of award, dated 2nd November, 2006, made by the Motor Accident Claims Tribunal (III) Shimla (hereinafter referred to as the Tribunal) in MACT No. 33-S/2 of 200…
In Re : CWP No. 9508 of 2013
Tarlok Singh Chauhan, J.@mdashIt is not disputed that College had advertised one post of Principal and seven posts of Lecturers in Education in newspaper "The Tribune" in its edition dated 30th December 2012. In respons…
Savarinathan (G.) Vs Director of Postal Services and Others
M. Anantanarayanan, C.J.@mdashThough this writ appeal relates to a considerable area of facts traversed in Writ Petition No. 3060 of 1967, which was dealt with by Kailasam, J., the point now before us is a very short on…
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