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Kailash Prasad Vs State of Bihar and Others

Patna High Court May 24, 2006 CWJC No. 11567 of 2000

Allowed

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Dayanand Singh and Others Vs The State of Bihar and Others

Patna High Court Apr 5, 2012 CWJC No. 9321 of 2007

Dismissed

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The State of Bihar and Others Vs Sri. S.K. Verma

Patna High Court Jun 26, 2002 Letters Patent Appeal No. 941 of 2001

Allowed

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Ashish and Rakesh Vs Himachal Pradesh University and Others and State of Himachal Pradesh and Others

High Court of Himachal Pradesh Nov 20, 1990 C.W.P. No''s. 493 and 560 of 1990

Bhawani Singh, J.@mdashThese Civil Writ Petitions are being taken up for decision by a common judgment since the controversy in both of them centres around between the parties in this case. 2. Indira Gandhi Medical Col…

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Shri Panjku Vs Shri Amin Chand etc.

High Court of Himachal Pradesh Sep 28, 1973 Letters Patent Appeal No. 12 of 1971

Allowed

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A.K. Vasudeva Vs The State of Himachal Pradesh and Others

High Court of Himachal Pradesh Sep 10, 1981 C.W.P. No. 158 of 1980

Allowed

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Lekh Ram, Jeet Singh and Mohan Singh Vs Shri Durga and Others

High Court of Himachal Pradesh Mar 18, 2013 Regular Second Appeal No. 125 of 2013 (C)

Dismissed

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Smt. Jamna Devi Vs State of H.P. and Others

High Court of Himachal Pradesh Jan 4, 2011 CWP No. 8714 of 2010

Kurian Joseph, C.J.@mdashThe Writ Petition is filed with the following prayer: (i) That Respondents may be ordered to grant work charge status to the late husband of the Petitioner w.e.f. 1.1.2003 will all the benefits…

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Shambhu Kumar Tamta Vs Bhupendra Kaur Aulakh

Uttarakhand High Court Aug 26, 2021 Contempt Petition No. 16 Of 2018

Disposed Of

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Lekh Raj Vs State of H.P. & Others

High Court of Himachal Pradesh Apr 23, 2018 CWP No. 2629 of 2017

Disposed Of

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