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J.V. Srinivasa Rao by Father and Next Friend J.V. Ranganatha Row Vs Hanumantha Rao and Others
Spencer, J.@mdashSection 150, which appeared for the first time in the CPC of 1908, provides for a Court to which the business of any otherCourt is transferred having the same powers as the Court from which the business…
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Emperor Vs Syed Kasim
Menon, J1. These are appeals by the Crown prosecutor against the order of the Second Presidency Magistrate, Madras, acquitting the accused of offencespunishable Under Sections 45 and 46, Madras City Police Act (3 of 188…
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Rekhabai Vs Ramlal
J.G. Chitre, J.@mdashThis revision is decided finally for the purpose of avoiding any obstruction to the hearing of the matrimonial petition whichhas been fixed on 11.8.1995.2. Mr. S.K. Jain pointed that in para 7 of th…
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Acts
Panyam and Another Vs Avadhanam Rama Lakshmamma and Another
Venkatasubba Rao, J.@mdashThis appeal raises an important question relating to the law of adoption not covered by any direct authority. Theplaintiffs are the reversioners to the estate of one Bhaskarayya. He died leavin…
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