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Arvinder Singh Vs Kajodmal and Others

Rajasthan High Court

Dalip Singh, J.@mdashThis appeal has been filed against the award dated 17.5.1995 passed by the Judge, Motor Accident Claims Tribunal, Jaipur in Motor Accident Claims Case No. 573/1991 whereby a sum of Rs. 50,000/- (Rup…

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Phool Singh Vs State of Rajasthan

Rajasthan High Court Criminal Revision No. 314 of 1985

Kanta Bhatnagar, J.@mdashHeard learned Counsel for the petitioner and learned Public Prosecutor. 2. In this revision petition the order dated November 19, 1985 passed by the Munsif and Judicial Magistrate, District Jod…

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Shri Purushottam Jha Vs The State of Bihar

Patna High Court C.W.J.C. No. 5732 of 2000

S.N. Jha, J.@mdashThe petitioner, a retired judicial officer and a member of the Bihar Judicial Service, has filed this writ petition seeking direction for finalization /payment of pension, gratuity and unutilized leave…

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