Latest Judgements

Search & filter over 1,163,785 results

Filters

Reset filters

Found 0 result

Showing 301- 310 of 0 result for ""

Updated just now

E.K. Sajunath Vs Nithya J.

High Court Of Kerala Matrimonial Appeal No. 741 of 2011

Joseph Francis, J.@mdashThis appeal is filed by the petitioner/husband in O.P. No. 56 of 2009 on the file of the Family Court, Palakkad. The respondent/wife herein was the respondent in that Original Petition, which was…

Acts
PDF Read

New India Assurance Co. Ltd. Vs Lachhmi Devi and Another

High Court of Himachal Pradesh F.A.O. No. 505 of 2000

Deepak Gupta, J.@mdashThis appeal by the insurance company is directed against the award of the learned Motor Accidents Claims Tribunal, Una in M.A.C. Case No. 37 of 1997; decided on 30.5.2000. 2. The facts necessary f…

Citation Acts
PDF Read

Ibrahim Samsher Pathan Vs The State of Maharashtra

Bombay High Court (Aurangabad Bench) Criminal Appeal No. 129 of 2000

M.T. Joshi, J.@mdashBeing aggrieved by the Judgment and Order dated 3rd March, 2000 passed by the learned Additional Sessions Judge, Ahmednagar in Sessions Case No. 82 Of 1998, convicting the Appellants [original accuse…

Citation Acts
PDF Read

Rahul Vs The State of Maharashtra

Bombay High Court (Aurangabad Bench) Criminal Appeal No. 405 of 2011

P.V. Hardas, J.@mdashThe appellant, who stands convicted for an offence punishable u/s 498-A of I.P.C. and sentenced to simple imprisonment for two years and to pay fine of Rs. 10,000/-, in default of which to undergo f…

Citation Acts
PDF Read

Anand Ingle and Another Vs Govind Ingle and Others

Bombay High Court (Aurangabad Bench) Writ Petition No. 9626 of 2011

S.S. Shinde, J.@mdashRule. Rule made returnable forthwith. By consent, heard finally. This writ petition takes exception to the order dated 8.11.2011, passed by the learned C.J.S.D. Nilanga below Exh.51 in Special Civil…

Citation Acts
PDF Read