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M.Ammasayappan & ors. Vs Muthusamy (died) & ors.

MADRAS HIGH COURT 1308 of 2013

1. The case of the revision petitioners is that they have purchased some stretch of properties viz the properties mentioned as item Nos.5 and 6 inSchedule of properties in suit in O.S.No.170 of 2006. The said properties…

Acts

Sengoda Goundan Vs Muthu Goundan and Others

Madras High Court

Spencer, Og. C.J.1. This suit is for partition and the question argued before us relates to the plaintiff''s claim to succeed to the share of his deceased minor brother byright of survivorship. There was a previous suit…

Citation

R.Subramanian Vs The Regional Transport Authority

MADRAS HIGH COURT 9998 of 2003 & 50283, 50289 and 50290 of 2006

1. For the sake of convenience, the parties will be referred to by their name.2. V.Dhanabakyam was a holder of Stage Carriage Permit for the route Thiruthuraipoondi to Nagoor. Dhanabakyam became widowed with 9children. …

Acts

P. Murthy Vs The Collector of Cuddalore

MADRAS HIGH COURT 24 of 2 017

S.No.,S.No and sub-survey No.,Classification,Extent in Hector1,3/4,RD,0.4150002,3/8,RD,0.1600003,3/9,RD,0.1500004,3/10,RD,0.0950005,3/11,RD,0.2150006,3/12,RD,0.95000,,Total,1.130000 Hector or 2.791100 Acres,,,Value of T…

Acts

Sathish Kannan Vs R.Bhavani, & Ors.

MADRAS HIGH COURT 10263 of 2017 in SA SR No 32373 of 2014

1. According to the petitioner, the respondents filed O.S.No.19 of 2004 before the Additional District Munsif, Cuddalore against the petitioner fordeclaration of title and permanent injunction. The petitioner filed coun…

Acts