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M.Ammasayappan & ors. Vs Muthusamy (died) & ors.
1. The case of the revision petitioners is that they have purchased some stretch of properties viz the properties mentioned as item Nos.5 and 6 inSchedule of properties in suit in O.S.No.170 of 2006. The said properties…
Sengoda Goundan Vs Muthu Goundan and Others
Spencer, Og. C.J.1. This suit is for partition and the question argued before us relates to the plaintiff''s claim to succeed to the share of his deceased minor brother byright of survivorship. There was a previous suit…
R.Subramanian Vs The Regional Transport Authority
1. For the sake of convenience, the parties will be referred to by their name.2. V.Dhanabakyam was a holder of Stage Carriage Permit for the route Thiruthuraipoondi to Nagoor. Dhanabakyam became widowed with 9children. …
P. Murthy Vs The Collector of Cuddalore
S.No.,S.No and sub-survey No.,Classification,Extent in Hector1,3/4,RD,0.4150002,3/8,RD,0.1600003,3/9,RD,0.1500004,3/10,RD,0.0950005,3/11,RD,0.2150006,3/12,RD,0.95000,,Total,1.130000 Hector or 2.791100 Acres,,,Value of T…
Sathish Kannan Vs R.Bhavani, & Ors.
1. According to the petitioner, the respondents filed O.S.No.19 of 2004 before the Additional District Munsif, Cuddalore against the petitioner fordeclaration of title and permanent injunction. The petitioner filed coun…
Rasiklal Ratilal (Partnership Firm) and another Vs Union of India and others
Dismissed