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Nawab Ibrahim Ali Khan Vs Nawab Muhammad Ahsan Ullah <BR> Nawab Muhammad Ahsan Ullahkhan Vs Nawab Ibrahim Ali Khan
Ameer Ali, J.@mdashThe sole question for determination involved in these two appeals relates to the rule of succession applicable to the Kunjpura State lying in what are called the Cis-Sutlej Districts of the Punjab. 2…
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