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Kashinath Kundu and Others Vs State of West Bengal and Others
The Judgment of the Court was as follows: 1. The grievance of the applicants before the learned Tribunal was that despite having lawfully purchased lands bearing C.S. Plot Nos. 11, 12, 13 and 52 measuring 4.90 acres un…
Ramesh Kumar Kejriwal Vs Mahesh Kumar Kejriwal
Ashim Kumar Banerjee, J.@mdashKejriwal family had principally two business, Foundry and Machine business. The disputes and differences arose between the members that were resolved through a family settlement recorded in…
IAG Co. Ltd. Vs Lakshmi Float Glass Ltd.
I.P. Mukerji, J.@mdashThis is a winding up application coming up for admission. The statutory notice was issued on 10-8-2010. This application was filed on 23-11-2010 on a claim of Rs. 1,01,48,543.37 without interest, a…
In Re: Hifazat Chemicals Ltd. (in Liquidation) <BR> Gujarat Industrial Investment Corporation Ltd.
I.P. Mukerji, J.@mdashThis is an application filed by the Gujarat Industrial Investment Corporation Ltd. They are aggrieved by some of the claims, as admitted by the official liquidator. 2. Their main grievance is agai…
Kandru Haldar Vs Taraprasanna Roy Chowdhuri and Others
1. The petitioner in this Rule was the defendant in a suit for rent. After several adjournments the suit was fixed for hearing on the 29th June. On that date it was again adjourned on both parties'' prayer to the 26th J…