Latest Judgements & Case Law

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Radhey Shyam Vs District Judge and Others

Allahabad High Court Jan 11, 1993 Writ No''s. 1062 and 3698 of 1983 and 4939 of 1984

Dismissed

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Ripudaman @ Raisahab Singh and Others Vs State of U.P. and Another

Allahabad High Court Aug 2, 2010

Dismissed

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Ram Pratap Singh alias Shailendra alias Shalu Vs Vinod Kumar Shivhare and Others

Allahabad High Court Jul 14, 2008

Dismissed

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Sukhveer Singh Vs State of U.P.

Allahabad High Court May 29, 2006 Criminal Miscellaneous Application No. 5991 of 2006

Vinod Prasad, J.@mdashHeard Sri Gaurav Kakkar, learned Counsel for the applicant and the learned A.G.A. 2. The applicant Sukhveer Singh is aggrieved by an order dated 6.5.2006 passed by the Second Additional Chief Judi…

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Yagya Dutt Mishra and Others Vs State of U.P. and Others

Allahabad High Court (Lucknow Bench) Sep 14, 2004 Writ Petition No. 3444 (M/S) of 2004

Dismissed

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Brij Nath Singh Vs Anpara Thermal Project, U.P. State Electricity Board and Others

Allahabad High Court Oct 11, 2002 C.M.W.P. No. 30557 of 1991

Rakesh Tiwari, J.@mdashHeard the counsel for the parties. 2. The claim of the petitioner is that he was given a temporary appointment on 10.2.1984 on the post of caretaker on a monthly salary of Rs. 500 in the field ho…

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Mahesh Upadhyay Vs State of U.P. and Others

Allahabad High Court May 27, 2013 Civil Misc. Writ Petition No. 13005 of 2012

Partly Allowed

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Bechan and Others Vs Distt. Judge and Another

Allahabad High Court Apr 4, 2011 Writ C. No. 1493 of 2008

Dismissed

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U.P. Forest Corporation Vs Income Tax Appellate Tribunal

Allahabad High Court May 23, 2003 Civil Miscellaneous Writ Petition No''s. 1004 to 1009 of 2000

Dismissed

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Nanhe Lal and Another Vs Ram Bharose and Others

Allahabad High Court Apr 1, 1937

Sulaiman, C.J.@mdashThis is a plaintiffs'' appeal, arising out of a suit for sale on the basis of a mortgage deed dated 20th January 1922, executed by one Mulla in favour of the plaintiffs hypothecating a house and a pr…

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