Telecom Watchdog Through Its Secretary Mr. Vikram Mittal Vs Union Of India Through Its Secretary Department Of Telecommunications & Ors. Delhi HC Dec 5, 2025 Writ Petition (C) No. 10621 Of 2020, Civil Miscellaneous Application No. 72474 Of 2025 Dismissed Acts PDF Read
Subhajit Dutta Vs State Nct Of Delhi And Ors Delhi HC Dec 5, 2025 Letters Patent Appeal No. 717 Of 2025 & Civil Miscellaneous Application Nos. 74060-74063 Of 2025 Dismissed Acts PDF Read
ARCH EN Design Vs M/s Mukesh And Associates & Anr. Delhi HC Dec 5, 2025 Writ Petition (C) No. 8044 Of 2023, Civil Miscellaneous Application Nos. 30979, 54402 Of 2023 Dismissed Acts PDF Read
Divisional Railway Manager Vs Kanchan Tiwari Delhi HC Dec 5, 2025 FAO No. 118 Of 2020, Civil Miscellaneous Application Nos. 9386, 9387, 28629 Of 2020 & 9022 Of 2021 Allowed Acts PDF Read
Naresh Sukhdev Sindhe Vs Seema Baweja & Anr Delhi HC Dec 5, 2025 FAO No. 498 Of 2017 Allowed Acts PDF Read
Canara Bank(Erstwhile Syndicate Bank) Vs Karishma Enterprises And Ors Delhi HC Dec 5, 2025 Writ Petition (C) No. 6494 Of 2016 & Civil Miscellaneous Application No.4295 Of 2025 Allowed Acts PDF Read
Shikha Kumari Vs Ravikant Ravi Delhi HC Dec 5, 2025 Matrimonial Appeal (F.C.) 30 Of 2024, Civil Miscellaneous Application Nos. 3808 Of 2024 and 40859 Of 2025 Dismissed Acts PDF Read
Rabbi Ali Vs State Of Meghalaya & Ors Meghalaya HC Dec 5, 2025 Bail Application No. 52 Of 2025 Disposed Of Acts PDF Read
Sibaris Kyrsen & Ryntathiang Vs State Of Meghalaya & Ors Meghalaya HC Dec 5, 2025 Bail Application No. 54 Of 2025 Disposed Of Acts PDF Read