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Keyword: shrine law

Found 215,214 results

Showing 31- 40 of 215,214 results for "shrine law"

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Durga Churn Law Vs Hateen Mandal

Calcutta High Court

Hill and Brett, JJ.@mdashThese appeals have been preferred against the orders passed by the Subordinate Judge of the 24-Parganas setting aside the order of the Munsif of Baraset dismissing the suits brought by the plain…

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Abdul Hossain Vs Ram Charan Law

Calcutta High Court

Lawrence H. Jenkins, C.J.@mdashThe litigants in this suit are two neighbouring house-owners, the plaintiff being the owner of No. 17, Ezra Street, and the defendant of No. 16 Ezra Street, in the town of Calcutta, and th…

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Ram Charan Law Vs Fatima Begam

Calcutta High Court

Jenkins, C.J.@mdashThe question involved in this appeal is whether a Mahomedan lady, Shabebzadi Fatima Begam, had a saleable interest in a moiety of premises known as No. 63, Dhurrumtollah Street which the plaintiff cla…

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Mahasukrai Ramrichpal Vs Kishori Charan Law

Calcutta High Court Second Appeal No. 22 of 1972

N.C. Mukherji, J.@mdashThis is an appeal against the judgment and decree passed by the learned Additional District Judge, 12th Court at Alipore in Title Appeal No. 1038 of 1970 dated 30th April 1971 affirming those of t…

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Chandi charan Law Vs Meher Banu

Calcutta High Court

Cuming and Chakravarti, JJ.@mdashThese five appeals raise a point of some importance. The plaintiff in all the five appeals is the landlord and he sues for arrears of rent of 1323, 1324, 1325 and 1326 B. S. in respect o…

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