Uttarakhand High Court Oct 21, 2005

Uttarakhand High Court Nov 1, 2007

Uttarakhand High Court Aug 7, 2009

Uttarakhand High Court Jun 15, 2010

Uttarakhand High Court Apr 2, 2009 Criminal Jail Appeal No. 227 of 2003

Uttarakhand High Court Oct 9, 2007 Special Appeal No. 119 of 2006

Uttarakhand High Court Sep 16, 2005 Writ Petition No. 1298 (S/S) of 2004

Uttarakhand High Court Apr 28, 2011 Criminal Appeal No. 1768 of 2001 and Government Appeal No. 167 of 2002

Uttarakhand High Court Apr 22, 2009 Writ Petition No. 316 of 2008 (S/B)

Uttarakhand High Court Oct 31, 2011 Criminal Miscellaneous Application (C-482) No. 996 of 2011