Latest Judgements & Case Law

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Lalita Bhoi Vs State Of Odisha & Others

Orissa HC Dec 5, 2025 Writ Petition (C) No. 27234 Of 2024

Dismissed

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Panchanan Patro Vs State Of Odisha And Others

Orissa HC Dec 5, 2025 Writ Petition (C) No. 29585 Of 2024

Allowed

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State Of Jharkhand Vs Indian Builders Jamshedpur

Supreme Court Dec 5, 2025 Civil Appeal Nos. 8261-8262 Of 2012

Pamidighantam Sri Narasimha, J 1. In view of our opinion that Bharat Drilling & Foundation Treatment Pvt. Ltd. v. State of Jharkhand and Ors (2009) 16 SCC 705 is not an authority for the proposition that an exc…

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Sonia Virk Vs Rohit Vats

Supreme Court Dec 5, 2025 Civil Appeal No(S). 14856 Of 2024

Disposed Of

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Bolla Malathi Vs B. Suguna And Ors

Supreme Court Dec 5, 2025 Civil Appeal No. 14604 Of 2025 (Arising Out Of Special Leave Petition (Civil) No.8303 Of 2025)

Allowed

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R. Logeshkumar Vs P. Balasubramaniam And Another

Supreme Court Dec 5, 2025 Civil Appeal Nos. Of 2025 (@ Special Leave Petition (Civil) Nos. 4845 Of 2025)

Partly Allowed

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Rashpal Kaur Vs Chandigarh Child & Women Development Corporation Limited And Others

Punjab And Haryana HC Dec 5, 2025 Civil Writ Petition No. 6984 Of 2001

Disposed Of

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Satinderjeet Singh Vs State Of Punjab And Others

Punjab And Haryana HC Dec 5, 2025 Civil Writ Petition No. 14312 Of 2022

Dismissed

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Kamal Kaur Vs State Of Punjab And Others

Punjab And Haryana HC Dec 5, 2025 Civil Writ Petition No. 35251 Of 2025

Dismissed

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Kunal Vs State Of Punjab And Others

Punjab And Haryana HC Dec 5, 2025 Civil Writ Petition No. 35411 Of 2025

Dismissed

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