Sh. Gopal Mandal and Others Vs The District Magistrate (R.R. Department for Rudrapur Transit Camp) and Others
@mdashSri Ambika Ray, learned Counsel for the petitioners, Sri K.P.Upadhyay, learned Additional Chief
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Dharam Veer Institute of Education and Technology and Another Vs National Council for Teacher Education and Another
of the Respondent No. 2 and the Respondent No. 1, whereby the application filed by the institution for
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Goan Real Estate and Construction Ltd. and Another Vs People''s Movement for Civic Action and Others
This Court has heard the learned Counsel for the parties regarding relief claimed by the appellants.
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Moti Lal (since deceased) through L. Rs. Vs The Board of Revenue for Rajasthan, Ajmer and Others
Arvind Bhardwaj, learned counsel for the applicants/appellants and Mr. J.P.
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Vijay Singh Punia Vs Raj. State Board for the Prevention and Control of Water Pollution and Others
allegedly failed to implement the provisions of the Water (Prevention and Control of Pollution) Act, 1974 (for
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Arumbu Vs The Tahsildar (for Kudiyiruppu), Kumbakonam, The District Revenue Officer and Appellate Authority, Thanjavur and Victor
She moved for such a patta before the first respondent and by the order dated 31st May, 1981 the first
S. Udayakumar Vs The Special Tribunal for Co-Operative Cases, Madurai District Judge (Madurai) and two Others
seeks issuance of writ of certiorari or any other writ or direction in the nature of writ, calling for
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Raja Ramachandra Appa Row Bahadur Garu and Others Vs The Sey. of State for India in Council
The claim for a declaration was not pressed in appeal. 2.
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Molamal Illoth Krishnan Nambudri and Others Vs The Secretary of State for India in Council and Others
in para. 12 they further plead that the plaintiff was only entitled to recover quit rent and not sue for
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G.A. Valambal Ammal Vs The Deputy Commissioner For Hindu Religious and Charitable Endowments (Administration Department) and Another
trustees of the temple to be in possession and enjoyment of the lands in lieu of their remuneration for
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