S.M. Shoaib Hashmi Education And Welfare Trust Group Of Instructions Vs National Council For Teachers Education And Anr
S N Pathak, learned counsel for the petitioner and Mr.
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S. Kailasanathan and Others Vs The Special Commissioner and Commissioner for Land Ceiling and Land Tax and Others
No.32845 of 2003 before this Court, for challenging the second respondents impugned order in his proceedings
Gwalior Rayon Silk Mfg. (Wvg) Co. Ltd., Mavoor Vs The Appellate Committee for Water Cess, Trivandrum and Others
the Water (Prevention and Control of Pollution) Cess Rules, 1978 relied on by the appellate committee for
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Altaf Hussain son of Shri Mohammed Swaleh Vs High Court of Judicature for Rajasthan at Jodhpur and Others
applications for recruitment to 130 posts of Lower Division Clerk 3.
Govt. of India (Deptt. of Revenue) and Another Vs Appellate Authority for Industrial and Fiancial Reconstruction and Others
has been filed impugning the orders of the Board of Industrial and Financial Reconstruction (''BIFR'' for
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The Management of Shriram Institute for Industrial Research Vs Secretary (Labour), Government of NCT of Delhi and Another
@mdashThe management of Shriram Institute for Industrial Research, in this writ petition, seeks to assail
Smt. Malladi Harsha Rao Vs Jawaharlal Nehru Technological University, Kakinada and Sri Mittapalli Institute of Technology for Women
Heard Sri Sricharan Telaprolu, learned counsel for the petitioner and Sri A.
Putta Madhukar Vs Duddilla Srihdar @ Duddilla Sridhar Babu Rao, Minister for Higher Education, Govt. of A.P. and Others
Sections 81 read with 77, 100(1)(b)(d)(ii) and 123(1)(A) of the Representation of the People Act, 1951 (for
In Reference Nazul Policy of the State for Disposing & Management of Nazul Land and others Vs State & Ors
The petitioner has filed the present petition for the following reliefs: -1.“Issue a writ, order or
Management Committee For Wakf Kabristan Emagird Burhanpur Registration No. 145/583 Vs State Of Madhya Pradesh And Others
passed by the Chief Executive Officer of M.P.Wakf Board, Bhopal appointing a newmanagement committee for