Ravi Auto Limited And Another Vs Board Of Trustees For Syama Prasad Mookerjee Port Of Kolkata And Others
An appeal preferred against the said order was dismissed for non-prosecution on February 18, 2020.
Latest Judgements
Filters
Reset filtersFound 1,110,904 results
Showing 4581- 4590 of 1,110,904 results for "50000 fc coins Visit Buyfc26coins.com for latest FC 26 coins news..4IcL"
Updated just now
Society for Preservation of Environment and Quality of Life (SPEQL) Vs Industries Department, Govt. of A.P. and Others
State of West Bengal and Anr., 1986 (2) CLJ 26 seem to be rather apposite.
Citation
Y. Basavaraj and Others Vs The Commissioner for Cane Development & Director of Sugars in Karnataka and Others
The reason for petitioners herein moving the 2nd respondent Deputy Commissioner for such an order is
Shri Shahu Chhatrapati Shikshan Sanstha Vs State of Maharashtra and National Council for Teacher Education Western Regional Committee
@mdashHeard the counsel for the parties. 2. Rule. Rule is made returnable forthwith, by consent.
Citation
Vishwanathrao Shamrao Patil Charitable Trust Sangli and Another Vs Versus All India Council for Technical Education and Others
impugned the order dated 5 July 2012 passed by AICTE refusing to recommend the proposal of the petitioners for
Fight For Right Social Welfare Society Vs Vice Chairman Delhi Development Authority Cum Chairperson Special Task Force & Anr
The aforesaid amount shall",be utilized for the programme ‘Access to Justice’.,12.
Sunil Dattatray Nigade (Deshmukh) and Others Vs Special Land Acquisition Officer for Morba and The State of Maharashtra
@mdashAdmit, with the consent of the learned counsel parties taken up for hearing.
Citation
P and I Services Private Limited Vs The Board of Trustees for the Port of Calcutta and Others
No. 11 of 2001, dismissing the appellant''s application for rejection of the plaint or in the alternative
Citation
CBCI Society for Medical Education and St. John Medical College Vs Union of India and State of Karnataka
both M.B.B.S. and Post-Graduate Courses for Medicine.
Smt. Basamma Vs The Deputy Commissioner (Food), The Deputy Director for Food and Civil Supplies and The Tahsildar
@mdashLearned Government Advocate is directed to take notice for respondents. Heard.