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Pandiammal Vs The State of Tamilnadu

Madras High Court (Madurai Bench) Mar 20, 2007 Criminal Appeal (MD) No. 358 of 2005

Dismissed

Acts

Hemalatha Vs K. Vasundharadevi

Madras High Court (Madurai Bench) Apr 3, 2007 Civil Revision Petition (PD) (MD) No. 366 of 2007 and M.P. (MD) No. 1 of 2007

Allowed

Acts

Kasi Vs State

Madras High Court (Madurai Bench) Mar 15, 2007 Criminal Appeal (MD) No. 367 of 2005

Dismissed

Acts

Chandru Vs The Commissioner of Police and State of Tamil Nadu

Madras High Court (Madurai Bench) Mar 21, 2007 H.C.P. (MD) No. 36 of 2007

Allowed

Acts

Muthu Vs The District Magistrate and District Collector and The Secretary to Government, Government of Tamil Nadu, Prohibition and Excise IX

Madras High Court (Madurai Bench) Mar 22, 2007 H.C.P. (MD) No. 59 of 2007

Allowed

Acts

S.K. Mydeen (as per the charge sheet) M.S. Moideen Abdul Kader (Real Name) Vs The State

Madras High Court (Madurai Bench) Mar 21, 2007 Criminal R.C. No''s. 77 and 78 of 2007 and M.P. No''s. 1 and 1 of 2007

G. Rajasuria, J.@mdashThese Criminal Revision Petitions have been filed to call for the records in Cr.M.P. Nos. 13 of 2007 and 12 of 2007 in S.C. Nos. 230 of 2005 and 229 of 2005 respectively, on the file of the Additio…

Acts

Mariappan and Krishnammal Vs State

Madras High Court (Madurai Bench) Mar 23, 2007 Criminal A. (MD) No. 78 of 2004

M. Chockalingam, J.@mdashThe appellants two in number, have challenged the judgment of the Additional Sessions Division, Fast Track Court No. I, Tirunelveli, in S.C. No. 316/2002 whereby A-1 stood charged u/s 307 of I.P…

Acts

Anthonyammal Vs State

Madras High Court (Madurai Bench) Mar 20, 2007 H.C.P. (MD) No. 7 of 2007

Allowed

Acts

S. Natarajan Vs State of Tamil Nadu and Secretary to Government of India, Ministry of Home Affairs (Department of Internal Security)

Madras High Court (Madurai Bench) Mar 22, 2007 H.C.P. (MD) No. 92 of 2007

Allowed

Acts

M.H. Kuppusamy, P.A. Balasubramanian and D. Balasubramanian Vs The Tamil Nadu Electricity Board

Madras High Court Jan 29, 2007 Writ Petition No''s. 32449, 32450 and 32451 of 2004

Dismissed

Acts

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