Latest Judgements
Showing 501–510 of 1159535 results
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Multibagger Securities Research & Advisory Private Limited & Ors.
Vs Securities and Exchange Board of India
Securities Appellate Tribunal Mumbai | Jan. 24, 2025
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Nagaraju Vs Prakash S. Kurdekar
Karnataka High Court At Bengaluru | Jan. 24, 2025
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Zarina W/O Riyazahmed Basrikati Vs State Of Karnataka
Karnataka High Court, Dharwad Bench | Jan. 24, 2025
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Ishwar Vs Parameshwar
Karnataka High Court At Bengaluru | Jan. 24, 2025
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Ishwar Vs Parameshwar
Karnataka High Court At Bengaluru | Jan. 24, 2025
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Madhushree Datta Vs State Of Karnataka & Anr
Supreme Court Of India | Jan. 24, 2025
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Harshit Harish Jain & Anr Vs State Of Maharashtra & Ors
Supreme Court Of India | Jan. 24, 2025
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M. Venkateswaran Vs State rep. By the Inspector Of Police
Supreme Court Of India | Jan. 24, 2025
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Ramesh Kumar Vs Union Of India Through General Manager, North Central Railway, Headquarters Office, Subedarganj, Allahabad & Ors.
Central Administrative Tribunal - Allahabad Bench, Allahabad | Jan. 23, 2025
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Sushil Kumar & Ors. Vs Bharat Sanchar Nigam Limited. Through Its Chairman-Cum-Managing Director, BSNL Corporate Office, 4th Floor, Bharat Sanchar Bhawan, Harish Chandra Mathur Lane, Janpath, New Delhi-110001 & Ors.
Central Administrative Tribunal - Allahabad Bench, Allahabad | Jan. 23, 2025