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Tilak Rai and Others Vs The State of Bihar
Mandhata Singh, J.@mdashAppellant no.1 is dead. It is verified, found true and the same is accepted. So, the appeal on his behalf is abated. Heard learned counsel for the petitioner-appellants, except appellant no.1 and…
Acts
A. Sundara Rajan Vs The Registrar Cooperative Societies and Others
R.L. Gupta, J. (1) This writ petition has been filed against the respondents for issuing a writ of mandamus or any other appropriate order of direction for restraining Audyogic Karamchari Cooperative Group Housing Soci…
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Ramdutt Chowdhry Vs Lakhi Kumar
Glover, J.@mdashThe plaintiff in this case sued to recover possession of a small portion of land, on which had been built a house, and which his (plaintiff''s) father was said to have bought in 1829 at a sale in executi…
Rock Hard Petrochemical Industries Ltd. Vs Assistant Commissioner of Commercial Tax and Others
Prakash Shrivastava, J.@mdashThe petitioner is aggrieved with the order of assessment dated December 30, 2002 (annexure P10) and the revisional order dated November 3, 2003 (annexure P13). In brief, the petitioner who i…
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