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Alkesh Tripathi Vs The Power Grid Corporation of India Ltd.

Madhya Pradesh High Court (Gwalior Bench) Writ Appeal No. 269/2014

1. This writ appeal is directed against the order dated 15/09/2014 passed in W.P.No. 3868/2014 by learned Single Judge. 2. Grievance of the appellant in this appeal on merits is to the effect that the appellant and oth…

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Siti Network Ltd Vs Prashant Cable And Anr

Telecom Disputes Settlement And Appellate Tribunal Broadcasting Petition Nos. 411, 412, 413, 414, 416, 417, 419, 420, 421, 422, 424 Of 2018

Learned counsels for petitioner and respondent no. 2 are present. Even after revised list, none is present for respondent no. 1. It was mentionedthat matter is proceeding ex-parte against respondent no. 1. Both the co…

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Surendra Narayan Jha Vs The State of Bihar and Others

Patna High Court C.W.J.C. No. 5736 of 2003

Radha Mohan Prasad, J.@mdashIn this writ petition, the Petitioner, who resigned from the service on 1.12.1987 while holding the post of Assistant Town Planner (Architecture) under the State Government, is aggrieved on a…

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