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Mukul Mudgal, J.@mdashThese are the Objections filed by the respondent-DDA in IA.No.2970/93 to the Award dated 29th July, 1992, given by Shri S.C. Gupta, Chief Engineer (SWZ), an Arbitrator of DDA who was appointed by t…
M.Y. Eqbal, J.@mdashThe Petitioners have moved this Court second time by filing this writ petition seeking appropriate directions to the University concerned, namely, Vinoba Bhave University (hereinafter to be referred …
C.M. Nayar, J. (1) The present First Appeal arises out of the award dated August 13, 1984, passed by Shri Kuldip Singh, Judge, Motor Accident Claims Tribunal, Delhi. (2) The brief facts of the case, as alleged are tha…
Prakash Shrivastava, J.@mdashThe petitioner is aggrieved with the order of assessment dated December 30, 2002 (annexure P10) and the revisional order dated November 3, 2003 (annexure P13). In brief, the petitioner who i…