Latest Judgements & Case Law

Latest Judgements

Search & filter over 1,163,785 results

Filters

Reset filters

Keyword

Court

Sort

Start date

End date

Updated just now

V.M. Vadi Vs Vijayawada Municipality

Andhra Pradesh High Court Dec 18, 1962 Appeal No. 524 of 1959

Dismissed

Citation

PDF Read

RAJU @ PICHATHI RAJU S/O. SADANANDAN Vs STATE OF KERALA

High Court Of Kerala May 31, 2017 3589 of 2017

Allowed

Acts

PDF Read

R.D. Pandya Vs Gujarat State Handloom Deve., Corporation Ltd.

Gujarat High Court Dec 4, 1998 Letters Patent Appeal No. 381 of 1986

B.C. Patel, J.@mdashThe appellant-original petitioner, being aggrieved by the order passed by learned single Judge dismissing Special CivilApplication No. 5565/82 has preferred this appeal.2. By the order dated 31-5-198…

Acts

PDF Read

Nagarajaia, K.B. Vs The Regional Transport Officer, Bangalore South

Karnataka High Court Sep 21, 1988 W.P. No. 11398 of 1988

Balakrishna, J.-On 4-8-1988 Sri Ramesh, learned Government Pleader, was directed to take notice for respondent and a copy of the Writ Petition was also served on him. Subsequently, a copy of the application containing a…

Citation Acts

PDF Read

OUSEPH @ JOSEPH Vs DAVID

High Court Of Kerala May 23, 2017 2991 of 2013

1.Petitioners seek to quash a private criminal prosecution initiated against them. They seek the relief under Sec.482 of Cr.P.C . 2.The 1st respondent filed a complaint against 13 persons. Annex-A1 is a copy of…

Acts

PDF Read

Lakeview Tourism Corporation Vs The State of Karnataka, The Karnataka Industrial Area Development Board and M/s. Laxmi Tourism Corporation

Karnataka High Court Nov 28, 2012 Writ Petition No. 22888 of 2010 (LA-BDA)

Allowed

Acts

PDF Read

Mahadevappa and Another Vs State of Karnataka and Others

Karnataka High Court May 11, 1999 Writ Petition No. 29155 of 1997

1. This writ petition is directed against the judgment and order dated 18-9-1997 passed by the Deputy Commissioner, Shimoga District, Shimoga, in Case No. SC.ST 34 of 1992-93 dismissing the petitioners'' appeal and conf…

Citation Acts

PDF Read