Latest Judgements & Case Law | CourtKutchehry

Latest Judgements

Search & filter over 1,159,537 results

Filters

Keyword

Court

Sort

Start date

End date

.

Updated just now

Niyaz Ahmed Ansari Vs State of Maharashtra and Others

Bombay High Court Mar 19, 2015 Writ Petition No. 231 of 2015

Allowed

Citation Acts

Punjab State and Another Vs Rohini Kumar

High Court Of Punjab And Haryana At Chandigarh Apr 11, 1990 Civil Revision No. 2544 of 1988

Dismissed

Citation Acts

Virinder Singh Vs Narinder Kumar and Another

High Court Of Punjab And Haryana At Chandigarh Jul 29, 1996 First Appeal from Order No. 1183 of 1991

Dismissed

Citation Acts

Amar Singh and Another Vs The Punjab National Bank

High Court Of Punjab And Haryana At Chandigarh May 4, 1998 Civil Revision No. 2918 of 1997

Allowed

Citation Acts

Sudesh Kumari Vs Manager, Bank of Baroda and Others

High Court Of Punjab And Haryana At Chandigarh Jan 30, 1995 Civil Revision No. 3005 of 1994

Dismissed

Citation Acts

Ramesh and Others Vs State of Maharashtra and Others

Bombay High Court (Nagpur Bench) Mar 12, 2015 Writ Petition No. 1857 of 1998

Partly Allowed

Citation Acts

Piara Singh Vs Punjab State and Others

High Court Of Punjab And Haryana At Chandigarh May 27, 1997 Civil Revision No. 84 of 1996

Swatanter Kumar, J.@mdashThe Civil revision was admitted for hearing to Full Bench by Hon''ble Mr. Justice R.S. Mongia vide his order dated17.4.1996, which reads as under :-Whether in the presence of Class-I heirs of th…

Citation Acts

Punjab Singh Vs Shugan and Others

High Court Of Punjab And Haryana At Chandigarh Nov 1, 1991 Regular Second Appeal No. 1222 of 1986

Allowed

Acts

State Vs Shailesh and Others

Bombay High Court (Goa Bench) Mar 23, 2015 Criminal Revision Application No. 10 of 2015

Allowed

Acts

Gurcharan Singh Vs State of Punjab and Others

High Court Of Punjab And Haryana At Chandigarh Jan 6, 2003 Civil Writ Petition 12854 of 1999

Allowed

Citation Acts

Prev
1
2
3
4
5
6
7
8
9
…
115953
115954
Next