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Laljee and Others Vs State of Madhya Pradesh
Sushma Shrivastava, J.@mdashAppellants have preferred this appeal challenging their conviction and order of sentence passed by Additional Sessions Judge, Rewa in S.T. No. 99/97, decided on 18.11.99. 2. Appellant No. 1 …
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Nirmala Singh and Another Vs The State of Bihar and Others
Barin Ghosh, J.@mdashAnnexure-1 to the writ petition is the requisition. It appears to be the case of the Executive Officer that the Executive Officer received a copy of Annexure-1 and forwarded the same to the petition…
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Sushil Kumar Modi and Others Vs The State of Bihar and Others
1. Two reports one by Joint Director (East)/CBI and the other by S.P/CBI/ Ranchi have been filed in sealed cover. Another report in sealed cover has been filed by the Income Tax Department. This order is confined to the…
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