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Jitendra Kumar Singh Vs The State of Bihar and Others

Patna High Court Sep 23, 2005 CWJC No. 8688 of 2005

Allowed

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Chhuna Rai Vs The State of Bihar

Patna High Court May 17, 2011 Criminal Appeal No. 981 of 2007

Gopal Prasad, J.@mdashAll the criminal appeals have been heard together and being disposed of by the common judgment and order as all the Appellants have preferred appeals against the order of conviction and sentence re…

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Krishna Kumar Vs The State of Bihar and Others

Patna High Court Sep 7, 1995 C.W.J.C. No. 7039 of 1988

Dismissed

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Smt. Buddhi Devi Dharamshala and Sri Kaushiki Nath Mahadeo Mandir Vs State of Bihar and Others

Patna High Court Sep 6, 2000 C.W.J.C. No. 8602 of 2000

Dismissed

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Elphinstone Spinning and Weaving Mills Company Ltd. Vs Its Workmen

Bombay High Court Oct 26, 1960 Reference (I.T.) No. 26 of 1959

1. This industrial dispute was referred to me under S. 10(1)(d) of the Industrial Disputes Act, 1947, by the Labour and Social Welfare Department, under its No. AJE. 1758, dated 2 February, 1959. The demands pertained t…

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