Latest Judgements
Filters
Reset filtersFound 0 result
Showing 641- 650 of 0 result for ""
Updated just now
Reliance Cellulose Products Ltd. Vs C.C.E., C. and S.T., Hyderabad
K.J. Sengupta, C.J. 1. Pre-admission notice has been issued. Learned counsel for the Revenue appeared today. We have heard Mr. S. Ravi, learned senior counsel appearing for the appellant. 2. The appeal is admitted on …
Citation
National Insurance Company Limited Vs Sadulla and Others
B. Chandra Kumar, J. 1. This appeal is filed by the National Insurance Company Limited challenging the award dated 09-06-2005 passed in M.V.O.P. No. 336 of 2004 by the II Additional District and Sessions Judge, (Fast T…
Citation
Commissioner of Income Tax Vs bhandari homoeopathic laboratories
Arijit Pasayat, C.J. Heard the learned counsel for the revenue. There is no appearance on behalf of the assessed in spite of notice. The present dispute relates to assessment year 1972-73. In the assessed''s own case, …
Citation