B. Hamjad Vs State of Karnataka and Others
by the 2nd respondent and also deleting the name of petitioner from the property card in respect of site
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Shri Samay Singh @ Bali and Another Vs Shri Kehar Singh
was that he is owner in possession of the property marked ABCDEF and the property marked ABHG in the site
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Y.V. Srinivasamurthy Vs Commissioner of Income Tax, Mysore
Rangaiah, the brother of the assesses, took on lease site No. 11, Belimut Road, Bangalore City, on 31st
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Sirimai Marbaniang Vs State of Meghalaya and Others
construction of Meghalaya Institute of Mental Health and Neurological Science, Shillong (including site
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M. Kallappa Setty Vs M.V. Lakshminarayana Rao
for two reliefs viz: (1) declaring that the plaintiff is the absolute owner of the plaint schedule site
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K. Seetharam Vs B.U. Papamma and Another
The case of the plaintiff sans details, was that he is the owner in possession of the site bearing No
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Pyare Lal etc. Vs New Delhi Municipal Committee & Anr
restraining the New Delhi Municipal Committee from interfering with his right to carry on his trade at the site
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P. Varadarajulu Vs Agricultural Produce Market Committee
filed a suit seeking direction for renewal of the licence in his favour and allotment of the vacant site
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H. Kashinath and others Vs State of Karnataka and others
The total measurement of the site which lies between 38th Cross Road and 42nd Cross Road is 298 mtrs.
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Gulam Mohideen Khan and Others Vs Abdul Majid Khan
Subordinate Judge of Nellore reversing the decree of the District Munsif and declaring that 35 anka-nams of site