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Manish Tripathi Vs Bharat Sanchar Nigam Ltd & Others

Central Administrative Tribunal - Ahmedabad Bench Jun 1, 2021 Original Application No. 330, 00290 Of 2021

Disposed Of

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Ahle Sunnathwal Jamath Big Mosque Vs The Chief Executive Officer

MADRAS HIGH COURT Apr 26, 2017 28351 of 2015 and

1. The petitioner has filed the above Writ Petition to issue a writ of certiorarified mandamus to call for the records pertaining to the impugned orderdated 28.08.2015 passed by the 2 nd respondent, to quash the same an…

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Gopi Lal and Others Vs Abdul Hamid and Others

Allahabad High Court May 2, 1928

Allowed

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Kumari Shikha Choudhary Vs State of Rajasthan

Rajasthan High Court Sep 13, 1984 Civil Writ Petition No. 2304 of 1984

Allowed

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Sanjay Vs State of Maharashtra

Bombay High Court (Nagpur Bench) Dec 22, 2014 Writ Petition No. 3253 of 2014

A.B. Chaudhari, J.@mdashRule. Rule is made returnable forthwith. Learned AGP Ms. Deshpande waives service on behalf of respondent nos. 1 and 4, and learned Adv. Mr. S.V. Purohit, Adv., for respondent nos. 2 and 3. With …

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Shri. Balcrisna Shivram Naik Gaonkar Vs Spl. L. ACQ. Officer S.I.P.I.D. Complex Margao and Another <BR> Mrs. Seema Bhiso Naik Gaonkar Vs Spl. Land ACQ. Officer and Another

Bombay High Court (Goa Bench) Apr 26, 2011 Civil Review Applications No''s. 4, 5 and 6 of 2011

Dismissed

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United India Insurance Company Ltd. Vs Manojkumar Parmeshwar Mahato and Another

Bombay High Court Feb 21, 2011 F.A. No. 1688 of 2009

Dismissed

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Perma Container (UK) Line Ltd. Vs Perma Container Line (India) Pvt. Ltd. and Others

Bombay High Court Sep 9, 2009 Arbitration Petition No. 490 of 2009

Allowed

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Binod Kumar Nayak Vs State of Bihar and Others

Patna High Court Apr 28, 2003 C.W.J.C. No. 16227 of 2001

Aftab Alam, J.@mdashA statement of one''s loan account, one would expect to get from the bank/financial institution in the normal course. But in this State it is seldom, if ever, that the borrower is able to get a copy …

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Commissioner of Income Tax Vs Tukaram Ramchandra Shinde

Bombay High Court Nov 23, 1993 IT Application No. 204 of 1993

Dismissed

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