Latest Judgements & Case Law | CourtKutchehry

Latest Judgements

Search & filter over 1,163,785 results

Filters

Keyword

Court

Sort

Start date

End date

.

Updated just now

Amar Singh @ Angad Vs State (Nct Of Delhi)

Delhi High Court Aug 14, 2018 Bail Application No. 1036 OF 2018

SANJEEV SACHDEVA, J. (ORAL)1. The petitioner seeks regular bail in FIR No. 166/2010 under Sections 363/370/372/34 of the IPC, registered at Police Station Sarai Rohilla, Delhi.2. As per the allegations in the FIR, the p…

Acts

Kannadapara Sanghatanegala Okkuta and Kannadigara Rakshana Vedike, Bangalore and others Vs Union of India and others

Karnataka High Court Jun 20, 2000 Writ Petition No. 16102 of 1999

1. This writ petition is filed as Public Interest Litigation by the petitioners comprising of certain registered associations, former M.Ps., M.L.As., former Mayor and Deputy Mayor and an individual seeking to quash the …

Citation Acts

Dr. T. Prathap and Others Vs State of Karnataka and Others

Karnataka High Court Apr 21, 2005 Writ Petition No. 9606-9614 of 2005

Allowed

Citation Acts

R.C. India Vs The State of Karnataka

Karnataka High Court Apr 3, 2009 Sales Tax Appeal No. 35 of 2009

Dismissed

Citation Acts

B.G. Sampat Vs Indian Express Newspapers (Bombay) Pvt. Ltd.

Calcutta High Court Apr 4, 2006 G.A. No''s. 3547 and 3720 of 2005 and A.P.O.T. No''s. 37 and 658 of 2003

Dismissed

Citation Acts

Agarwal Trading Co. and Another Vs Nawal Kishore, Latoor Lal and Babu Lal

Rajasthan High Court (Jaipur Bench) Feb 5, 2009

Dismissed

Citation Acts

Atma Ram Vs Haryana State Agricultural Marketing Board Jind

High Court Of Punjab And Haryana At Chandigarh Jul 23, 2014 RSA No. 2931 of 2012 (O&M)

Dismissed

Surender Kumar Gupta & Ors Vs State (Nct Of Delhi) & Anr

Delhi High Court Aug 14, 2018 Criminal Miscellaneous Case No. 4086 OF 2018

Allowed

Acts

Babinder Singh Maan & Ors Vs State ( Govt Of Nct Of Delhi) & Anr

Delhi High Court Aug 14, 2018 Criminal Miscellaneous Case No. 4096, 4108 OF 2018

Allowed

Acts

Mittal Investment Corporation Vs Additional Commissioner of Commercial Taxes, Zone I

Karnataka High Court Sep 24, 1999 S.T.A. No''s. 35-38 of 1998

Dismissed

Citation Acts

Prev
1
2
…
68
69
70
71
72
73
74
…
116378
116379
Next