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Indu Patharia and Others Vs Rakesh Kumar

High Court Of Punjab And Haryana At Chandigarh Criminal Miscellaneous No. M-11503 of 2009 (O and M)

Gurdev Singh, J.@mdashPetitioners, Indu Patharia, Ajayvir Patharia, Ashutosh Patharia, Dharamvir Chopra, Bhavay Chopra, Ram Gopal and Seema, have filed this petition u/s 482 of the Code of Criminal Procedure (hereinafte…

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Chanwar Lal and Others Vs State of Haryana

High Court Of Punjab And Haryana At Chandigarh Criminal Revision No. 2105 of 2002

Kanwaljit Singh Ahluwalia, J.@mdashThe present revision petition has been filed by Chanwar Lal son of Chandgi Ram, Satyawan son of Chanwar Lal, Nafe Singh son of Molu Ram, Hoshiar Singh son of Ramji Lal and Sadra Ram so…

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